National Highways Authority Of India vs Gudapati Sita Rama Swamy
2024 Latest Caselaw 10482 AP

Andhra Pradesh High Court - Amravati

National Highways Authority Of India vs Gudapati Sita Rama Swamy on 19 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
         MAIN CASE No.C.M.A.Nos.171, 172, 173, 389 & 428 of 2019
                               PROCEEDING SHEET
Sl.No.     DATE                                                      Office
                                        ORDER

Note 19.11.2024 RRR, J & MRK, J

Heard both sides. Time is sought on behalf of both sides for placing necessary judgments before this Court.

Post on 03.12.2024.

_______ RRR, J

_______ MRK, J MJA