Chinthabathina Dhanamma vs Ranjit Kumar Mahato
2024 Latest Caselaw 10377 AP

Citation : 2024 Latest Caselaw 10377 AP
Judgement Date : 15 November, 2024

Andhra Pradesh High Court - Amravati

Chinthabathina Dhanamma vs Ranjit Kumar Mahato on 15 November, 2024

                     HIGH COURT OF ANDHRA PRADESH
                                                                            14&15

  MAIN CASE NO:        MACMA. No.424 & 425 of 2022
                                PROCEEDING SHEET
Sl.      Date                            ORDER                               OFFICE
No.                                                                           NOTE

      15.11.2024   BSB, J
                         Heard the learned counsel for the appellants and
                   the 1st respondent.

Post on 10.12.2024 for 'pronouncement of judgment'.

_________________ B.S.BHANUMATHI,J PNV

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