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Branch Mang.National Insurance ... vs Telugu Basanna Another
2024 Latest Caselaw 10312 AP

Citation : 2024 Latest Caselaw 10312 AP
Judgement Date : 14 November, 2024

Andhra Pradesh High Court - Amravati

Branch Mang.National Insurance ... vs Telugu Basanna Another on 14 November, 2024

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: MACMA No.1814 of 2013 PROCEEDING SHEET

SL. OFFICE DATE ORDER NO. NOTE

9. 14.11.2024 SRK, J

Heard.

Appeal is dismissed. There shall be no order as to costs.

(Vide separate Judgment) ______ SRK, J DNB

 
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