Tavva Lakshmi Ganapathi Gupta And ... vs T.Nageswara Rao And 25 Others
2024 Latest Caselaw 10262 AP

Andhra Pradesh High Court - Amravati

Tavva Lakshmi Ganapathi Gupta And ... vs T.Nageswara Rao And 25 Others on 13 November, 2024

 APHC010296411999
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                        [3397]
                            (Special Original Jurisdiction)

           WEDNESDAY ,THE THIRTEENTH DAY OF NOVEMBER
                TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        FIRST APPEAL NO: 1643/1999

Between:

Tavva Lakshmi Ganapathi Gupta And Anothe                      ...APPELLANT

                                    AND

T Nageswara Rao And 25 Others                               ...RESPONDENT

Counsel for the Appellant:

     1. S C RANGAPPA

Counsel for the Respondent:

     1. GANTA RAMAKRISHNA

     2. I MUNNIRAJA

     3. YALLABANDI RAMATIRTHA

     4. P R PRASAD

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last two occasions i.e., on

01.10.2024 and 12.11.2024, there was no representation on behalf of the

appellants and the matter was posted today, under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, learned counsel

representing on behalf of the respondents is alone present. Though the matter

is listed under the caption 'For Dismissal', there is no representation on behalf

of the appellants. It seems that the appellants are not inclined to prosecute the

appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date.13.11.2024 CVD