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Kalimili Vijayalaxmi vs State Of Andhra Pradesh
2024 Latest Caselaw 10211 AP

Citation : 2024 Latest Caselaw 10211 AP
Judgement Date : 12 November, 2024

Andhra Pradesh High Court - Amravati

Kalimili Vijayalaxmi vs State Of Andhra Pradesh on 12 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                    MAIN CASE No. W.A.No.766 of 2024
                             PROCEEDING SHEET

Sl.                                                                 Office
                                      ORDER

No DATE Note

1) 12.11.2024 RRR, J & MRK,J:

Writ Appeal is allowed and remanded. (Vide separate Judgment) _________ RRR, J

________ MRK,J Rns

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