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Smt. Sammeta Venkata Ramana vs Sammeta China Venkata Narayana
2024 Latest Caselaw 10210 AP

Citation : 2024 Latest Caselaw 10210 AP
Judgement Date : 12 November, 2024

Andhra Pradesh High Court - Amravati

Smt. Sammeta Venkata Ramana vs Sammeta China Venkata Narayana on 12 November, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
TUESDAY, THE TWELFTH DAY OF NOVEMBER,
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA KRISHNA RAQ
IA No. 1 OF 2022
iN
SA NO: 208 OF 2022
Between:
Smi. Samrmeta Venkala Rarnana, W/o Eswara Vara Prasad, Hindu, aged
about 55 years, Cullivation, R/o Devaranalli Vilage, Munfuluru Post, Pedana
Mandal, Krishna Olstrict,
.etitionarApneiiant
AND |
sammeie China Venkata Narayana, S/o Late Sornaiah, Hindu, aged about 81
years, Gulivaltion, Rio Devarapall Village, Munjuluru Posi, Peclana
Mandalam, Krishna District.
._ Respondent' Respandent

Petition under Section 181 CPC praying that in the clrcurnsiances
siaied in the grounds Hed in support of the petition, the High Court may be
pleased fo grant stay of all further proceedings including the execufian of
Decree & Judgment dated 07.06.2016 in OS. No. 217/20007, on the fle of the
Gourt of the Principal Senior Civil Judge, Machilinatnam as confirmed by the
Decree and Judgment dated 23.02 2022 in A.S. No. 68/2016, on the file of the
Court of the 1° Addifional District Judge, Krishna af Machifipatnam Pending
dispasal of SA Na.Z05 of 2022, on the fis of the High Court,

The Appeal coming on for hearing, upon perusing the Appeal and the
grounds fled in support thereof and the order of the High Court dated
23.10.2024 made herein and upon hearing the arqumenis of Sri NARASIMHA

SRR


© GUDISEVA Advocate for the Pall foner and of Sr SAL GANGA&DRA

CHAMARTY, Advocate for the Respondent, the Cour made the following.

ORDER:

"None appeared for tha respondent.

At the request of learned counsel for the appellants, post the matter on 02.72.2024.

interim Order granted earlier dated 36.10.2084 by this Court, shall

extend tf then."

Sty. A. VNAYA BABU ASSISTANT REGIS? RAR

os . , ;

UNTRUE COPY SECTION OFFICER Por

To,

4. The Principal Senior Civ) Judge, Machiipainam % The 1* Additional District Judge, Krishna at Machilipainam Cine OC fo SRL NARASIMHA RAO GUDISEVA Advocate [(OPUC]

oo

_ One CC to SR}. SAP GANGADNAR CHAMARTY [OPUC)

§ Ore snare copy

HIGH COURT

VGRR,J

DATED 2/1 1/2024

POST THE MATTER ON 02.72.2024

ORDER

IA No. 1 OF 2022 iN SA NO: 205 OF 20282

x SON EES,

EXTENSION OF INTERIM ORDER

:

eV fy ee LY we RRR y oe SS. 3 WS Soe"

PN vga eae Ree

SRS AV ESSA NE

 
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