Garimidi/Garimi V Rao vs The State Of Ap
2024 Latest Caselaw 10197 AP

Andhra Pradesh High Court - Amravati

Garimidi/Garimi V Rao vs The State Of Ap on 12 November, 2024

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: Crl.R.C.Nos.17 and 20 of 2019 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 12.11.2024 Dr.VRKS, J Both the learned counsels are present.

These two revisions arise out of the conviction recorded in C.C.No.135 of 2015 by the learned Judicial First Class Magistrate, Nandigama, against A1 and A2, who preferred separate appeals. The trial Court's Judgment was confirmed, resulting in two revisions.

At request of the learned counsel for the revision petitioners, list these matters on 03.12.2024 for final hearing.

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                                                               Dr.VRKS, J
                   SDP





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