D Khasim Saheb vs Rahul Pande,I.A.S
2024 Latest Caselaw 1937 AP

Andhra Pradesh High Court - Amravati

D Khasim Saheb vs Rahul Pande,I.A.S on 1 March, 2024

      HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

                   MAIN CASE: C.C.No.5209 of 2023

                          PROCEEDING SHEET

SL.                                                                         OFFICE
        DATE                              ORDER
NO.                                                                          NOTE

01.   01.03.2024    RNT, J & VGKR, J

                          This contempt case is filed alleging

                    willful disobedience of Judgment dated

                    02.05.2023 of the Writ Court in Writ

                    Petition No.23373 of 2003.

                    2.    Learned counsel for the petitioner

                    submits that the respondents preferred

S.L.P. (Civil) No.22224 of 2023 before the

Hon'ble Apex Court, in which, on

25.09.2023, the following Order was

passed:

"Delay in filing and re-filing is condoned.

Issue notice to the respondent(s).

In the meanwhile, the contempt proceedings, which are said to have been filed, shall not be precipitated."

...contd.,

SL. OFFICE DATE ORDER NO. NOTE

...contd., 3. In view of the aforesaid order, list 2nd page the contempt case after decision in

S.L.P.(Civil) No.22224 of 2023.

4. Learned counsel for the petitioner

is granted liberty to move application for

listing, after, as aforesaid.

______ RNT,J

_________ VGKR, J DNB