National Insurance Company Limited vs Adimulam Anjamma 4 Others
2024 Latest Caselaw 1933 AP

Andhra Pradesh High Court - Amravati

National Insurance Company Limited vs Adimulam Anjamma 4 Others on 1 March, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                      M.A.C.M.A.No.2256 OF 2017

                                        AND

                      Cross Objection No.10 of 2020

                           PROCEEDING SHEET

Sl.                                                                     OFFICE
        DATE                            ORDER
No.                                                                      NOTE
      01.03.2024 AVRB,J:

                       Heard arguments of Manimma Medida,
                learned       counsel    for   the   appellant    and
                Sri.Challa Ajay Kumar, learned counsel for
                the respondents/cross objectors.

Registry is directed to separate the immaterial part from material part of trial Court record and place the same for proper verification and soon after the same, the date of judgment will be given.

List the matter on 18.03.2024 for verification.

_________ AVRB,J

SAB