M/S Sun Anadna Manufacturing And ... vs Indian Overseas Bank
2024 Latest Caselaw 4828 AP

Andhra Pradesh High Court - Amravati

M/S Sun Anadna Manufacturing And ... vs Indian Overseas Bank on 26 June, 2024

APHC010045362007
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                   [3397]
                          (Special Original Jurisdiction)

             WEDNESDAY ,THE TWENTY SIXTH DAY OF JUNE
                 TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                       FIRST APPEAL NO: 592/2007

Between:

M/s Sun Anadna Manufacturing And Trading Corporation   ...APPELLANT(S)
and Others

                                 AND

Indian Overseas Bank                                   ...RESPONDENT

Counsel for the Appellant(S):

  1. BHARATH REDDY JUTUR

Counsel for the Respondent:

  1. K ASHOK RAMARAO

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on behalf of the appellants.

Learned counsel for the respondents alone is present. It seems that

the appellants are not inclined to prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 26.06.2024 SRT