T. Mahaboob Basba, vs K. Rahamatah Bee,
2024 Latest Caselaw 4781 AP

Citation : 2024 Latest Caselaw 4781 AP
Judgement Date : 25 June, 2024

Andhra Pradesh High Court - Amravati

T. Mahaboob Basba, vs K. Rahamatah Bee, on 25 June, 2024

IN THE HEGH COURT OF ANDHRA PRADESH AT AMAR:

TURSDAY THE TWENTY FIRTH DAY OF JUNE

2

TWO THOUSAND AND TWENTY FOUR

PRESENT:
THE HONOURABLE DR JUSTICE K MANMADHA RAG
iA Ne. 1 OF 2024
iN
SA NO: SF OF 2024
Selwean:
TY, MahabaobBasha, Sioa T. Kareem Sab, Aged about 87 Years, Oce Business,
Residing at 1-1733, Bypass Road, Kadiri Town and Mandal, Ananiapuram
District, Andhra Pradesh,
_ Pattioner Agoelant
AND
. &. Rahamatsh Bee, Wo. K. Rahamathulls, Aged about 71 Years, OQce
House Wie, Residing at D. No. 1-229, GangireddyPalli Vllage, Kadir
Town and Mandal, Anantapuram UNetrict, Andhra Pradesh
2. &. Rihana, VWio. Hussain Peer, Aged about 81 Years, Occ House Wie,
Residing @f 1-1735-69, Adapala Streel, Kadiri Town and Mandal,
Ananiapuram District, Andhra Pradesh.

S. Ghousiya, Wie. S. MababoobRasha, Aged about 86 Years, Oec

fos

House Wife, Residing af 12-743, AnsarBasha Streel, Kadir! Tawn and
Mandal, Anantapuram District, Andhra Pradesh.
_ Respondents/Respondants

Petition under section 7O1 OF CPC is Med praying that in the
rcuntistances stated in the affidavit Hed In support of the petition, the High
Court may be pleased fo suspend the operation of the Judgment and decres
passed in AS. No. 3 af 20214 dated. 39-11-2023 on the fle of AY Additional


Disinel Judge, Ananthapuram Reversing the Judgment and decree passed by

eh Peas toe aah LPs ediog § ¢ ' " Qe we a a My Otiy
the Senior Gad Judge, Radiiin OS. Na. 136 of 2017 of 04-7 71-2020, Pending

dispasal of SA No. 87 af 2024, on the fle of the High Court.

The petiian coming on for hearing, upon perusing the Petition and the
affidavit Hed im support thereof and the orders of the High Court dated
02.04 2024 A 30.04.2024 made herein and upon hearing the arquments of
SREY NITESH, the Court made the following

deve

ORDER:

"Poston 16.07 2024. interim order granted eartler is extended UH the next date of

hearing."

A \ oN \ S

"SDE A. Vi WJAYA BABU ASSISTANT REGISTRAR

ATRUE COPY! hae SECTION OFFICER

1. Tre AY Aceifional District Judge, Ananthapuram, Ananihasuram Distric

dvacaie fOPUC

2. One Cis to SRE VW NITESH ¢

&. One spare copy

HIGH COURT

ORLKMIR, J

DATED: 25/08/2024