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Chennu Srinivasa Rao vs Kudrarvalli Veera Venkata Prasada Rao
2024 Latest Caselaw 4722 AP

Citation : 2024 Latest Caselaw 4722 AP
Judgement Date : 24 June, 2024

Andhra Pradesh High Court - Amravati

Chennu Srinivasa Rao vs Kudrarvalli Veera Venkata Prasada Rao on 24 June, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MONDAY, THE TWENTY FOURTH DAY OF JUNE .
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
THE HONOURABLE SRI JUSTICE A V RAVINORA BABL
iA No. 1 OF 2049 .
IN -
AS NO: 1834 OF 2018

Between:

1. Chennu Srinivasa Rao, Koleswara Rac, Hindu, Aged about 80 years,
Rio DING. 71-1-8, Beside Mohandas Theater, Patamata, MG Road,
Viiayawada, Krishna District

2, Gheenu Sri Lakshrni, W/o Srinivasa Rao, Hindu, Aged about 4? years,
Ro DLNo. 71-1-4, Beside Mohandas Theater, Patamaia, MG Read,
Vijayawada, Krishna District.

. Pattioners/Appellants
AND
udrarvalll Veera Venkata Prasada Rao, S/o Lakshmana Swarny,
Hindu, Aged about S60 years, Rio Fatgmaia, Vieyawada, Krishna
District
.._ Respondent/Respondaent

Pattion under Section 151 of CPC is fled praying that in the
circumstances stated in the memorandum of grounds fled in support of the
petition, the High Court may be pleased to grant stay of all further proceedings
in Decree and Judgment, dated 05.03.2018 in O.S. No. 707/2018 on the fie of
the Court of the | Addl. Sanior Civil Judge, Viayawada, Krishna dist., incluciing
the execution proceedings In EP. No 44/2018, Pending disposal of
AS No. 1534 of 2018, on the file of the High Court,


The petition coming an for hearing, upon perusing the Pelition and {hs

affidavit flecl in support thereof and the earlier order of the High Cour dated.
43.04.2023, 24.04.2084 & os.05. 9024 made herein and upon heanng ine
arguments of SRI NAR ASIMHA RAO GUDISEVA Advocate for fhe Appellants
and of SREY N ANJANEYACHARYULU, Advocate for the Respondent, the

Court made the follawing

ORDER:

"| eamed counsel for the resnandaents is fling objections tociay fo

the calculation memo filed by the learned counse! for the appellant.

Learned counsel for the appellant Sri Narsimha Rao Gudiseva,

seeks time fo verify the objections fled by the respondents, List the matter on OF 2084. interim order graniad earlier is extended HH then."

Sfv- B.PRASAD RAO ASSISTANT REGISTRAR

SECTION OFFICER

- ewan td &

Ta,

4. The | Additional Senior Givi Junge, Vilayawada, Krishna District > One CO to SRE NARAGIMRA RAO SUCISEVA Advocate [OP UC) 3 One OC to SRILYN ANJANEVACHARYULU Advocate [OPUC}

4, One spare COPY

HIGH COURT

AVRE, J

DATED 24.06.2024

ORDER

IA No. 1 OF 2079 iN AS NO: 1534 OF 2018 --_ ee

INTERIM ORDER EXTENDED

 
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