United India Insurance Co Ltd vs Pudi Rambabu 2 Ors
2024 Latest Caselaw 4705 AP

Citation : 2024 Latest Caselaw 4705 AP
Judgement Date : 24 June, 2024

Andhra Pradesh High Court - Amravati

United India Insurance Co Ltd vs Pudi Rambabu 2 Ors on 24 June, 2024

                    HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE: M.A.C.M.A.No.1593 OF 2013

                              PROCEEDING SHEET

Sl.                                                                     OFFICE
                                        ORDER

No DATE NOTE

22. 24.06.2024 BVLNC, J

The appeal is dismissed. No costs.

(vide separate judgment).

________ BVLNC, J psk

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