Sarikonda Satya Sirisha, vs Bahatam Rajya Lakshmi,
2024 Latest Caselaw 4703 AP

Citation : 2024 Latest Caselaw 4703 AP
Judgement Date : 24 June, 2024

Andhra Pradesh High Court - Amravati

Sarikonda Satya Sirisha, vs Bahatam Rajya Lakshmi, on 24 June, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA
MONDAY, THE TWENTY FOURTH DAY OF JUNE
TWe? THOUSAND AND TWENTY FOUR
'PRESENT:
THE HONOURABLE SRI JUSTICE AV RAVINDRS BABU
iA No. 2 OF 2021
IN
AS NO: 284 OF 2027
Behween:
Sarikonda Satya Sirisha, Ovo Pichi Raiu, Age 31 years, Goc. House wile, R/o
Door No. 11-23-37, backside of APSRTC Bus Stand,
District, |

Sattenapall Town, Guntur

_.Patitioner/Appellant/4" Defendant
AND
1. Bahatarn Raiya Lakshmi, Wo B. Hanurmanthaia Rap, Age 36 years,
ec. Business, Rfo Boor No.41-1/14-420, Krishnalanka, Ranadeev:
Nagar, Viiayawada

.. Respondent/Plaintiff

2. Bhaskarun! Vijaya Lakshmi, W/o Ravi Kurnar, Age 40 years, R/o Flat No.
S03, 5th Floor, Jagruthi Apartment, Beside Mamata Medical College,
Khammam, a :

3.

Bhaskaruni Ravi/Kumar, S/o Kanaka Raju, R/o Flat No. 803, 5th Floor,
Jagruthl Anartment, Beside Mamata Medical Colleges, Khammam. :
4. Sarikonda Pichi Raju, S/o Matlama Raju, Age G8 years, Occ. House
wife, R/o Deer No.1i-3-37, backside of APSRTC Bus Stand,
Saitenapalli Town, Guntur District. :

. Respondents/Defendants

Petition under Order XLI Rul 8 of CPC is filed praying that In the

cirsumstances stated in the affidavit fled in sumport of the petition, the High
Court may be pleased to stay of all further proceedings in pursuant to the

judgment and decree dated 09-01-2018 passed in O.5.No.409 of 2042 on the


fle of Hl Additianal Oistrict Judge, Guntur, Pending disposal of AS No. 251 of

2027, on the He of the High Court.

The Apmeal coming on far hearing, upon oerusing the agneal and the
affidavit fled In support thereof and ihe order of the High Court dated
2? U2 2084, 14.00. 2024, 02.04 2024, 33.04.2084 & OG.05. 2024 made herein
and ugon hearing the arguments of SRI ¥Y RAGHU Advocate for the Petitioner,
3} pa

ra

P SAP SURYA TEMA Advocate for the Re asmonderl No.of and the Court

made the following:

ORDER:

"H igs represented that today counter is fied in LA.No.? of 2024, vide USR No.§1969 of 2024,

Registry is directed to place se the sare on record.

List the matter on 22.07 20284.

interim order granted earlier is extended {iH then."

we tf a

GAYA BABL

: ge i? ie ¥ HTRUE COPY) Sol & REGISTRAR

Assis? ANT R

To,

1. The 8 Additional District Judge, Guntur, Guntur Oistric

&. One CC io SRV RAGHU Advocaie (OPUC)

One CG to SRL P SAI SURYA T One spare copy