Reddy Enter Prises vs The Appellantthe Appellant Authority ...
2024 Latest Caselaw 4666 AP

Andhra Pradesh High Court - Amravati

Reddy Enter Prises vs The Appellantthe Appellant Authority ... on 21 June, 2024

                                                               I




             HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.12355 OF 2024

                        PROCEEDING SHEET

SL.     DATE                          ORDER                         OFFICE
NO.                                                                  NOTE
                   RNT,J & KM,J
2.    21.06.2024
                          After hearing learned counsel for the
                   petitioner, the matter is posted at 2.15 PM,
                   along with record of W.P.No.1433 of 2023
                   decided on 24.03.2023.
                                                       ________
                                                          RNT,J

                                                       ________
                                                           KM,J
                   Scs


3.    21.06.2024 RNT,J & KM,J
      (At 2.15 PM)
                        Heard Sri Venkatram Reddy Mantur,
                   learned counsel for the petitioner and learned
                   Assistant Government Pleader for Commercial
                   Tax for the respondents.

2. Order/judgment reserved.

________ RNT,J

________ KM,J Scs