Turlapati Vvenkata Pandu Ranga Rao vs Potharaju Venkata Durga ...
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Andhra Pradesh High Court - Amravati

Turlapati Vvenkata Pandu Ranga Rao vs Potharaju Venkata Durga ... on 21 June, 2024

APHC010532192012
                    IN THE HIGH COURT OF ANDHRA
                                PRADESH
                                                                    [3460]
                             AT AMARAVATI
                      (Special Original Jurisdiction)

           FRIDAY ,THE TWENTY FIRST DAY OF JUNE
             TWO THOUSAND AND TWENTY FOUR
                               PRESENT
     THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
              CIVIL REVISION PETITION NO: 962/2012
Between:
Turlapati Vvenkata Pandu Ranga Rao                         ...PETITIONER
                                   AND
Potharaju Venkata Durga Sitharamanjaneya ...RESPONDENT(S)
Vara Prasad 2 Ors and Others
Counsel for the Petitioner:
   1. KOWTURU PAVAN KUMAR
Counsel for the Respondent(S):
   1. V SURENDRA REDDY
The Court made the following:

O R D E R:

This revision is filed questioning the order dated

30.12.2011 in E.P.No.52 of 2008 in O.S.No.561 of 2006 passed

by the Principal Senior Civil Judge, Vijayawada, where under the

Execution Petition filed by the petitioner/decree holder, was

dismissed.

Sri V.Surendra Reddy, learned counsel for the respondents

would submit that as against the judgment and decree in

O.S.No.561 of 2006, an appeal was filed before this Court and

the same was numbered as A.S.No.139 of 2012.

Since the judgment and decree in O.S. No. 561 of 2006 are

being challenged by way of a first appeal before this Court, it is

appropriate to not to initiate execution proceedings until the

disposal of the appeal. Therefore, this Court finds no infirmity in

the order, and the present Civil Revision Petition is disposed of,

allowing the petitioner/decree holder to file execution

proceedings, subject to outcome of A.S. No. 139 of 2012 pending

before this Court.

There shall be no order as to costs. As a sequel, the

miscellaneous petitions if any shall stand dismissed.

__________________ NYAPATHY VIJAY,J Date: 21.06.2024 SDP

THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

CIVIL REVISION PETITION NO: 962/2012 Dated 21.06.2024

SDP