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Nagulapalli Venkata Ramana vs Nallajalla Lakshmi Kantham
2024 Latest Caselaw 5170 AP

Citation : 2024 Latest Caselaw 5170 AP
Judgement Date : 5 July, 2024

Andhra Pradesh High Court - Amravati

Nagulapalli Venkata Ramana vs Nallajalla Lakshmi Kantham on 5 July, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: C.R.P.No.1041 OF 2024

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

02. 05.07.2024 RNT, J

Sri G. Raghavendra Pavan, learned counsel appearing for the petitioner prays for time to place the judgment in the case of R.V.E. Venkatachal Gounder Vs. Arulmigu Visweswara Swamy and V.P.Temple1, upon which the learned trial court has relied in passing the impugned order against the petitioner.

2. List on 19.07.2024.

________ RNT,J Gk

AIR 2003 SC 4548

SL. DATE ORDER OFFICE NO. NOTE

 
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