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Kolluru Venkata Subba Rao vs Pattugani Madan Gopal
2024 Latest Caselaw 5038 AP

Citation : 2024 Latest Caselaw 5038 AP
Judgement Date : 3 July, 2024

Andhra Pradesh High Court - Amravati

Kolluru Venkata Subba Rao vs Pattugani Madan Gopal on 3 July, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

           MAIN CASE No: A.S.No.233 of 2016

                   PROCEEDING SHEET

SL.   DATE                             ORDER                                OFFICE
NO.                                                                          NOTE
14  03.07.2024   TMR,J

                         Learned counsel for appellants submits
                 that    A.S.No.1025    of    2016     filed    by   the
                 respondent herein is pending before Division

Bench and the both the appeals arise out of the same Judgment.

Registry is directed to take appropriate steps to post this appeal along with A.S.No.1025 of 2016.

_________ TMR, J GRL SL. DATE ORDER OFFICE NO. NOTE

 
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