Oriental Insuarnce Insurance Company ... vs Smt Manjula
2024 Latest Caselaw 4964 AP

Andhra Pradesh High Court - Amravati

Oriental Insuarnce Insurance Company ... vs Smt Manjula on 1 July, 2024

                                                                I




             HIGH COURT OF ANDHRA PRADESH

         MAIN CASE No: M.A.C.M.A.No.477 OF 2018

                        PROCEEDING SHEET

SL.     DATE                          ORDER                         OFFICE
NO.                                                                  NOTE
                   RNT,J & VN,J
9.    01.07.2024
                          Heard Ms. A. Jayanthi, learned counsel
                   for the appellant and Ms. S. N. K. Mahanthi,
                   learned counsel for the respondents/claimants.

2. Order/judgment reserved.

________ RNT,J

________ VN,J

Scs