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Murarisetti Subbarao Died Per Lrs 2 To 4 vs Murarisetti Ramakotaiah Died
2024 Latest Caselaw 4951 AP

Citation : 2024 Latest Caselaw 4951 AP
Judgement Date : 1 July, 2024

Andhra Pradesh High Court - Amravati

Murarisetti Subbarao Died Per Lrs 2 To 4 vs Murarisetti Ramakotaiah Died on 1 July, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

           MAIN CASE No. A.S.No.107 of 1999

                    PROCEEDING SHEET

Sl. DATE                           ORDER                        OFFICE
No.                                                              NOTE
33. 01-07-2024   VGKR, J


                       Heard Sri Gandham S.R. Prasad,
                 learned counsel for the appellants and
                 Sri L J Veera Reddy, learned counsel for the
                 respondents.

'Reserved for Judgment'.

______ VGKR, J CVD

 
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