The State Of Andhra Pradesh vs Sgn Hafeez Pasha
2024 Latest Caselaw 49 AP

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs Sgn Hafeez Pasha on 2 January, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

                                                                              181 to 184




                    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

           MAIN CASE No. WA.Nos.925, 924, 944, 945 of 2023

                                          PROCEEDINGS SHEET

 Sl.       DATE                                                                      OFFICE
                                                  ORDER

 No                                                                                   NOTE

11.    02.01.2024            IA.No.1 of 2023 in WA.No.925 of 2023

We have gone through the application seeking leave to prefer the appeal against the judgment and order passed in WP.No.13875 of 2023 dated 21.08.2023.

We are satisfied that the applicant has a cause of action to prefer the appeal.

Accordingly, the application is allowed. Leave is granted.

WA.Nos.925, 924, 944, 945 of 2023 Post the appeals for consideration on 04.01.2024.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

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