Kakarala Seetharamanjaneyulu vs Kalagara Venkata Subbarao
2024 Latest Caselaw 46 AP

Andhra Pradesh High Court - Amravati

Kakarala Seetharamanjaneyulu vs Kalagara Venkata Subbarao on 2 January, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

 MAIN CASE No: A.S.No.281 of 2007, TRAS No.75 of 2009

                   PROCEEDING SHEET

SL.     DATE                          ORDER                               OFFICE
NO.                                                                        NOTE
22    02.01.2024 Dr.VRKS, J


                       Learned counsel on both sides are
                 present.
                       Sri B.V.Krishna Reddy, learned counsel
                 for respondents submits that this is one of the

oldest First Appeals and may be taken up 'for hearing' as quickly as possible.

On perusal of the record, it is seen that the Judgment impugned in this first appeal was from my hand and therefore, Registry is directed to place before Honourable Chief Justice to get matter listed before another appropriate bench.

___________________ Dr.VRKS, J GRL