Gatta Ramulu Ramunaidu Died vs Pyla Venkataramana
2024 Latest Caselaw 45 AP

Citation : 2024 Latest Caselaw 45 AP
Judgement Date : 2 January, 2024

Andhra Pradesh High Court - Amravati

Gatta Ramulu Ramunaidu Died vs Pyla Venkataramana on 2 January, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No: S.A.No.775 of 2009

                   PROCEEDING SHEET

SL.     DATE                         ORDER                            OFFICE
NO.                                                                    NOTE
23    02.01.2024 Dr.VRKS, J

                        Sri K.Subrahmanyam, learned counsel
                 for   appellant   and   Smt.G.Manasa,    learned
                 counsel representing Sri K.R.Srinivas, learned
                 counsel for respondents submitted arguments.

Arguments concluded. Judgment reserved.

___________________ Dr.VRKS, J

GRL

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