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Kurukonda Doraswamy Naidu, vs Rasiraju Dharma Raju And 2 Others,
2024 Latest Caselaw 43 AP

Citation : 2024 Latest Caselaw 43 AP
Judgement Date : 2 January, 2024

Andhra Pradesh High Court - Amravati

Kurukonda Doraswamy Naidu, vs Rasiraju Dharma Raju And 2 Others, on 2 January, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: Crl.R.C.No.881 of 2007 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

24. 02.01.2024 SV, J

Learned Special Assistant Public Prosecutor, Sri Soora Venkata Sai Nath, submits that he did not so far receive any information with regard to any appeal preferred by A-1 and A-2 against the judgment, dated 07.05.2007 in S.C.No.87 of 2005 on the file of the learned Assistant Sessions Judge, Gudur.

List the matter on 24.01.2024.

________ SV, J SPP

 
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