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Hdfc Ergo General Insurance Company Ltd vs Shaik Allabakshu Anr
2024 Latest Caselaw 32 AP

Citation : 2024 Latest Caselaw 32 AP
Judgement Date : 2 January, 2024

Andhra Pradesh High Court - Amravati

Hdfc Ergo General Insurance Company Ltd vs Shaik Allabakshu Anr on 2 January, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1233 of 2016

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

8) 02.01.2024 AVRB, J

As this Court is giving priority to dispose the matters which are heard before the end of September, 2023, there is no possibility for preparation of the judgment in this matter on 03.01.2024.

Under the circumstances, the date of judgment will be on 05.03.2024.

Post on 05.03.2024 for pronouncement of judgment.

_________ AVRB, J

PGR

 
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