Ammeta Seetha Ramayya vs Devarakonda Visweswra Rao And 3 Others
2024 Latest Caselaw 974 AP

Citation : 2024 Latest Caselaw 974 AP
Judgement Date : 5 February, 2024

Andhra Pradesh High Court - Amravati

Ammeta Seetha Ramayya vs Devarakonda Visweswra Rao And 3 Others on 5 February, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                   MAIN CASE No. A.S.No.585 OF 2018
                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                        ORDER

No DATE NOTE

05. 05.02.2024 BVLNC, J

The Appeal Suit is dismissed for non prosecution. No costs.

(vide separate judgment)

__________ BVLNC, J DNV

Download the LatestLaws.com Mobile App