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The New India Assurance Co Ltd, ... vs C Gangulu, Vizianagaram Dist 6 Others
2024 Latest Caselaw 973 AP

Citation : 2024 Latest Caselaw 973 AP
Judgement Date : 5 February, 2024

Andhra Pradesh High Court - Amravati

The New India Assurance Co Ltd, ... vs C Gangulu, Vizianagaram Dist 6 Others on 5 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.2775 OF 2016

                         PROCEEDING SHEET

Sl.                                                           OFFICE
      DATE                      ORDER
No.                                                            NOTE
04. 05.02.2024 AVRB,J:

                   Already,   learned   counsel   for   the
              appellant and learned counsel for respondent

Nos.4 and 5 advanced the arguments on 29.01.2024.

As respondent Nos.1 and 2 are not evincing any interest, list the matter on 03.04.2024, for pronouncement of judgment.

_________ AVRB,J

MH

 
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