Nagisetty Sailasree, vs R. Masthan Rao,
2024 Latest Caselaw 881 AP

Citation : 2024 Latest Caselaw 881 AP
Judgement Date : 1 February, 2024

Andhra Pradesh High Court - Amravati

Nagisetty Sailasree, vs R. Masthan Rao, on 1 February, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE No. S.A. No. 10 of 2011
                              PROCEEDING SHEET

Sl.                                                                   Office
                                     ORDER

No DATE Note

13. 01.02.2024 BSS, J I have heard the learned counsel, Mr.V.Sudhakara Reddy representing on behalf of Mr.V.S.R.Murthy, learned counsel for the appellant. There is no representation for the respondents.

Judgment reserved.

_____________ BSS, J SDP

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