Anasuri Satyanarayana, E.G.Dist vs Chapala China Venkata Ramana, Kakinada ...
2024 Latest Caselaw 873 AP

Andhra Pradesh High Court - Amravati

Anasuri Satyanarayana, E.G.Dist vs Chapala China Venkata Ramana, Kakinada ... on 1 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: MACMA No.1103 of 2013 &
                        MACMA (Filing) No.30887 of 2014
                             PROCEEDING SHEET
Sl.                                                                          OFFICE
                                        ORDER

No. DATE NOTE

05. 01.02.2024 BVLNC, J MACMA No.1103 of 2013 Sri Vinod Kumar Tarlada, learned Standing Counsel for the APSRTC/appellant is present and submits that MACMA (Filing) No.30887 of 2014 (item No.13 of today's cause list) and the present appeal are connected matters arising from the same Judgment and requests to list both matters together for hearing.

In that view of the matter, Registry is instructed to list both matters i.e., the present appeal and MACMA (Filing) No.30887 of 2014 (item No.13 of today's cause list) on 13.02.2024.

__________ BVLNC, J DNB