Ch.Kavitha 3 Others vs N.Anjaneyulu. Another
2024 Latest Caselaw 1310 AP

Citation : 2024 Latest Caselaw 1310 AP
Judgement Date : 15 February, 2024

Andhra Pradesh High Court - Amravati

Ch.Kavitha 3 Others vs N.Anjaneyulu. Another on 15 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.3211 of 2012

                             PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

12. 15.02.2024 BVLNC, J MACMA No.3211 of 2012 Appeal is 'Dismissed for non-prosecution'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

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