Citation : 2024 Latest Caselaw 1306 AP
Judgement Date : 15 February, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 7908 of 2013
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
11. 15.02.2024 RNT, J
"Separate judgment is passed disposing of the writ petition."
_________ RNT, J Dsr
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!