Ap State Cooperative Marketing ... vs Sai Sivam Cold Storage Pvt Ltd.,
2024 Latest Caselaw 1305 AP

Andhra Pradesh High Court - Amravati

Ap State Cooperative Marketing ... vs Sai Sivam Cold Storage Pvt Ltd., on 15 February, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    MAIN CASE No.A.S.No.32 of 2015

                             PROCEEDING SHEET

Sl.      Date                           ORDER                           OFFICE
No                                                                       NOTE

17    15.02.2024   Dr.VRKS,J

                             Smt. Y. Maha Lakshmi, the learned
                   standing counsel for AP State Co-Operative
                   Marketing Federation and Sri K. Nanda Kishore,
                   learned    counsel   for   respondent    submitted

arguments and cited legal authorities.

Arguments concluded. Judgment reserved.

____________ Dr.VRKS,J

Dvs