Citation : 2024 Latest Caselaw 1255 AP
Judgement Date : 14 February, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 170 of 2024
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 14.02.2024 RNT, J
"Separate judgment is passed dismissing the civil revision petition."
_________ RNT, J Dsr
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