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Apsrtc Another vs Illingi Gangayamma Another
2024 Latest Caselaw 1210 AP

Citation : 2024 Latest Caselaw 1210 AP
Judgement Date : 13 February, 2024

Andhra Pradesh High Court - Amravati

Apsrtc Another vs Illingi Gangayamma Another on 13 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    M.A.C.M.A.No.2337 OF 2016

                         PROCEEDING SHEET

Sl.                                                          OFFICE
      DATE                      ORDER
No.                                                           NOTE
06. 13.02.2024 AVRB,J:
                    Heard arguments of Sri Vinod Kumar
              Taralada, learned counsel for the appellant
              and Sri T.N.M.Ranga Rao, learned counsel for
              the respondent No.1.

Post the matter on 09.05.2024, for pronouncement of judgment.

_________ AVRB,J Vnb

 
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