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Mukala Vara Lakshmi vs Bhumi Naga Satyanarayana
2024 Latest Caselaw 1154 AP

Citation : 2024 Latest Caselaw 1154 AP
Judgement Date : 12 February, 2024

Andhra Pradesh High Court - Amravati

Mukala Vara Lakshmi vs Bhumi Naga Satyanarayana on 12 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    M.A.C.M.A.No.966 OF 2019

                         PROCEEDING SHEET

Sl.                                                              OFFICE
      DATE                        ORDER
No.                                                               NOTE
09. 12.02.2024 AVRB,J:

                    Heard   the   arguments     of   Sri   Sai
              Gangadhar Chamarty, learned counsel for the
              appellants/claimants and Sri Vinod Kumar
              Tarlada, learned Standing Counsel appearing
              for the respondent/A.P.S.R.T.C.

List the matter on 08.05.2024, under the caption 'for pronounce of judgment'.

_________ AVRB,J SCH

 
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