Smt.Palli Sushma Mclaren M.A., B.Ed., vs Smt.Lanka Sudhalahari Ex.Parte,
2024 Latest Caselaw 1138 AP

Andhra Pradesh High Court - Amravati

Smt.Palli Sushma Mclaren M.A., B.Ed., vs Smt.Lanka Sudhalahari Ex.Parte, on 12 February, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                                                                            [3

           IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                  MONDAY ,THE TWELFTH DAY OF FEBRUARY
                    TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

           THE HONOURABLE SRI JUSTICE U.DURGA PRASAD RAO

          THE HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA

                         FIRST APPEAL NO: 101 OF 2024

Aggrieved by the Judgment and Decree of dismissal of the Suit passe
O.S.No.73/2014, dated 29/12/2023, on the file of the Honble Vth Additional D
Judge, East Godavari District, Rajamahendravaram,

Between:
   1. Smt.Palli Sushma Mclaren M.A., B.Ed.,, W/o. Mclaren Christian, Female,
      51 years. Vice Principal, Podar International School, Vastral, Ahmed
      R/o.Flat No.B-201, Aman, Mohammedabad Road, India Colony, Da
      Hathijan, Ahmedabad, Aadhaar No- 6106 1679 3640 Mobile No- 99247 973
      Mail ID- [email protected] Rep., by her father, GPA Holder- Sri Pee
      Mani Babu, S/o.late.Musalayya, Christian, Male, aged 77 y
      Retd.Superintendent Engineer, Irrigation Department, Eluru, R/o.Flat No
      Dwaraka Patio Apartments, Ashoknagar, Eluru. Aadhaar No- 5592 8824
      Mobile No- 89858 30457 E-Mail ID- [email protected]

                                                                  ...APPELLA
                                       AND
   1. Smt Lanka Sudhalahari Ex Parte, W/o Nageswara Rao, Hindu, aged 47 yea
      Bank Employee, R/o.Vikaspuri, New Delhi, C/o.Gollapalli Venkata Ramanan
      Vidyut Colony, Nidadavolu, West Godavari District.
   2. Sri Boppana Nageswara Rao, S/o.Venkata Rao, Hindu, Male, aged 65 year
      Properties, R/o. D.No.3-12, Hukumpeta Village, Rajamahendravaram Rural.
   3. Sri Malladi Venkata Ramana Ex Parte, S/o Krishnayya, Hindu, Male, aged 6
      years. Properties, R/o. D.No.3-12, Hukumpeta Village, Rajamundry Rural.
   4. Smt Chinthakayala Dhanalakshmi Ex Parte, W/o.Dharma Raju, Hindu, aged
      years. Properties, R/o.D.No.9-11-10/2, Near Library, Gowthaminagar, Kovvu
      West Godavari District
   5. Smt Kanumilli Parvathi Ex Parte, W/o.Rama Krishna, Hindu, Female, aged 6
      years. Properties, R/o.Plot No.190, D.No.85-33-9, R.T.C.Colony,
      Rajamahendravaram.
   6. Sri Nittala Kameswara Sai Kumar Ex Parte, S/o.Hanumantha Rao, Hindu, M
      aged 62 years. Properties, R/o. D.No.9-15, Dowleswaram village, Rajahmun
      Rural East Godavari District.
   7. Jinkala Jayadev, (Died)
   8. Sri Sarakanam Suribabu, . S/o.Pentayya, Hindu, Male, aged 55 years.
      Properties, D.No.3-13-126, Balajipeta, Rajamahendravaram, East Godavari
      District.
   9. Smt Nandivada Lakshmi, W/o.Srinivasa Rao, Hindu, Female, aged 43 years
        Petition under Section 151 CPC praying that in the circumstances stat
the affidavit filed in support of the petition, the High Court may be pleased ma
pleased to grant ad-interim injunction, restraining the Respondents, particu

Respondent No.3, from executingany Deed of transfer or mortgage, in respe the Plaint Schedule Property, pending disposal of the main Appeal and pass

Counsel for the Appellant(s):SRI. G RONALD RAJU

Counsel for the Respondents:

The Court made the following:

Admit.

Learned counsel for appellant shall take out personal notice to respondents by RPAD and file proof of service.

Post on 29.02.2024.

SRI JUSTICE U.DURGA PRASAD

SMT JUSTICE KIRANMAYEE MAND