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Kanamala Sowramma Saranuna vs Nula Lakshmi Srinivasa Rao
2024 Latest Caselaw 1073 AP

Citation : 2024 Latest Caselaw 1073 AP
Judgement Date : 8 February, 2024

Andhra Pradesh High Court - Amravati

Kanamala Sowramma Saranuna vs Nula Lakshmi Srinivasa Rao on 8 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    M.A.C.M.A.No.3142 OF 2017

                         PROCEEDING SHEET

Sl.                                                                OFFICE
      DATE                         ORDER
No.                                                                 NOTE
11. 08.02.2024 AVRB,J:

                    Heard arguments of Sri S. Syamsunder
              Rao, learned counsel for the appellant, who
              appeared physically and the arguments of Ms.
              V. Durga, learned counsel for the respondent

No.2, through video conference.

No representation for the respondent No.1 and Sri S. Jagadeswawra Rao, learned counsel, is not present today.

To hear arguments of contesting respondent No.1, if any, post the matter on 19.02.2024.

As verified from the proceeding sheet, earlier the matter was coming up on 17.07.2023 under the caption for judgment. Counsel represents that subsequently, the matter was not listed.

Registry to verify.

Post the matter on 19.02.2024.

_________ AVRB,J Vnb

 
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