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The A P State Wakf Board vs Kusupati Siva Prasad
2024 Latest Caselaw 1035 AP

Citation : 2024 Latest Caselaw 1035 AP
Judgement Date : 7 February, 2024

Andhra Pradesh High Court - Amravati

The A P State Wakf Board vs Kusupati Siva Prasad on 7 February, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

                                                                    28 & 29




                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No. W.A.Nos.1044 & 1138 of 2023

                                        PROCEEDINGS SHEET

Sl.       DATE                                                                OFFICE
                                            ORDER
No                                                                             NOTE

11.   07.02.2024        Mr. Mohammed Gayasuddin, learned counsel
                   appears for the appellants.

Mr. Srinivasa Rao Putluri, learned counsel, appears for respondent Nos.1 to 5 in WA.No.1044 of 2023.

Mr. S.M. Subhani, learned counsel representing Mr. Suryam Gannavarapu, learned counsel, appears for respondent No.1 in WA.No.1038 of 2023.

Heard Mr. P. Veera Reddy, learned Senior Counsel, appearing for Mr. Mohammed Gayasuddin, learned counsel for the appellants in WA.No.1044 of 2023 and Mr. Srinivasa Rao Putluri, learned counsel for respondent Nos.1 to 5 in the said appeal.

Learned counsel for the parties to place on record the judgments which have been referred to in WP.No.32377 of 2022 (judgment and order impugned in WA.No.1044 of 2023).

List on 28.02.2024.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

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