National Insurance Company Limited, ... vs Srilderangula Veeraswamy And Another
2024 Latest Caselaw 1030 AP

Andhra Pradesh High Court - Amravati

National Insurance Company Limited, ... vs Srilderangula Veeraswamy And Another on 7 February, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.2383 of 2012

                               PROCEEDING SHEET
Sl.                                                                                 OFFICE
                                           ORDER

No. DATE NOTE

12. 07.02.2024 BVLNC, J MACMA No.2383 of 2012 Smt. A.Jayanthi, learned counsel for the appellant/Insurance Company is present through virtual mode.

None appeared for the respondents/claimants. List on 12.02.2024 under the caption 'For Judgment'.

__________ BVLNC, J DNB