Citation : 2024 Latest Caselaw 1016 AP
Judgement Date : 6 February, 2024
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: M.A.C.M.A.No.3244 of 2012
PROCEEDING SHEET
Sl. OFFICE
ORDER
No. DATE NOTE
07. 06.02.2024 BVLNC, J M.A.C.M.A.No.3244 of 2012 Appeal is 'Allowed'. There shall be no order as to costs.
(Vide separate Judgment) __________ BVLNC, J DNB
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