Chintala Basava Punnaiah vs Kolla Kishore Kumar
2024 Latest Caselaw 1014 AP

Citation : 2024 Latest Caselaw 1014 AP
Judgement Date : 6 February, 2024

Andhra Pradesh High Court - Amravati

Chintala Basava Punnaiah vs Kolla Kishore Kumar on 6 February, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                    MAIN CASE No.A.S.No.137 of 2017
                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                        ORDER

No DATE NOTE

17. 06.02.2024 BVLNC, J The appeal suit is dismissed for non- prosecution. There shall no order as to costs.

(Vide separate judgment)

__________ BVLNC, J Pmk

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