The Chairman And Managing Director, vs T. Vijaya Vardhana Reddy
2024 Latest Caselaw 7934 AP

Andhra Pradesh High Court - Amravati

The Chairman And Managing Director, vs T. Vijaya Vardhana Reddy on 30 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W. A. Nos. 310, 311, 312 & 313 of 2024

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

05. 30.08.2024 RNT, J & KM, J

"Separate common judgment is passed as under:

"Writ Appeal Nos.310, 311, 312 & 313 of 2024 are allowed. The common judgment dated 31.01.2024, passed in W.P.Nos.15794, 32917, 15272 and 33147 of 2010 is set aside. Consequently, all the aforesaid writ petitions are dismissed. The writ petitioners, if so advised, may have their remedies before appropriate forum. No order as to costs."

______ RNT, J

______ KM, J Dsr