Apsrtc vs Jartha Sujatha
2024 Latest Caselaw 7932 AP

Andhra Pradesh High Court - Amravati

Apsrtc vs Jartha Sujatha on 30 August, 2024

           HIGH COURT OF ANDHRA PRADESH
            MAIN CASE: M.A.C.M.A. No. 906 OF 2019

                          PROCEEDING SHEET

SL.     DATE                          ORDER                          OFFICE
NO.                                                                   NOTE

08.   30.08.2024   RNT, J & VN, J

                         "Separate judgment is passed as under:
                         "The Appeal is    dismissed   with costs
                   throughout   to   the    claimants/respondents,

however, awarding just and fair compensation to the claimants as in paras - 48 to 50 of the judgment."

______ RNT, J

______ VN, J Dsr