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Reddi Satya Rao vs The State Of Ap
2024 Latest Caselaw 7923 AP

Citation : 2024 Latest Caselaw 7923 AP
Judgement Date : 30 August, 2024

Andhra Pradesh High Court - Amravati

Reddi Satya Rao vs The State Of Ap on 30 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.A.No.2703 of 2018 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

54. 30.08.2024 VJP, J Heard the learned counsel for the Appellant(s) and the learned Assistant Public Prosecutor.

Reserved for Judgment.

_______ VJP, J Dinesh

 
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