Korra Seetharamayya vs The State Of A.P.,
2024 Latest Caselaw 7854 AP

Andhra Pradesh High Court - Amravati

Korra Seetharamayya vs The State Of A.P., on 29 August, 2024

Author: K.Suresh Reddy

Bench: K Suresh Reddy

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Criminal Appeal No.142 of 2017

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

5. 29.08.2024 KSR, J & SRK, J

Heard Smt. Ammaji Nettem, learned counsel for the appellant and learned Assistant Public Prosecutor representing for the State.

Judgment Reserved.

__________________ K.SURESH REDDY,J

_______________________ K. SREENIVASA REDDY,J

DNB