Chalasani Lakshmi vs State Of Andhra Pradesh,
2024 Latest Caselaw 7760 AP

Andhra Pradesh High Court - Amravati

Chalasani Lakshmi vs State Of Andhra Pradesh, on 27 August, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
         MAIN CASE No.W.A.Nos.943 of 2023 & 115 of 2024 and
                  W.P.Nos.13784 & 29427 of 2023
                               PROCEEDING SHEET

Sl.No     DATE                                                        Office
                                      ORDER

Note 27.08.2024 RRR, J & HN,J

Heard both sides.

Reserved for orders.

Interim order granted earlier in W.A.No.943 of 2023 & W.P.No.29427 of 2023 shall stand extended till the pronouncement of Judgment.

_______ RRR, J

______ HN, J BSM.