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G. Venkata Naga Maruthi, vs State Of Andhra Pradesh,
2024 Latest Caselaw 7753 AP

Citation : 2024 Latest Caselaw 7753 AP
Judgement Date : 27 August, 2024

Andhra Pradesh High Court - Amravati

G. Venkata Naga Maruthi, vs State Of Andhra Pradesh, on 27 August, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.4581 of 2018

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

21. 27.08.2024 RNT, J & VN, J Sri Ch.Satyanarayana, learned counsel for the petitioner, appears through virtual mode and concluded the submissions.

2. Judgment is reserved.

_____________ RNT, J

_____________ VN, J Pab

 
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