United India Insurance Co Ltd., ... vs Dr. Chapara Manjulatha, Visakhapatnam ...
2024 Latest Caselaw 7752 AP

Andhra Pradesh High Court - Amravati

United India Insurance Co Ltd., ... vs Dr. Chapara Manjulatha, Visakhapatnam ... on 27 August, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.No.1875 of 2017

                          PROCEEDING SHEET


Sl.     DATE                           ORDER                            OFFICE
No.                                                                      NOTE

      27.08.2024   RNT, J & VN, J
                         Heard Sri Kotha Rama Mohan Rao,
                   learned counsel, representing Sri Srinivasa Rao
                   Katakamsetty, learned counsel for the appellant-
                   insurance company and Sri V.Sudhakar Reddy,
                   learned counsel for the 1st respondents/claimant.

2. Judgment is reserved.

3. At request of the parties counsels, they are permitted to supply copies of the citations, after serving the same, within three days.

_____________ RNT, J

_____________ VN, J Pab