C. Joseph Raj vs Rev. Father Jacob Waircut,
2024 Latest Caselaw 7746 AP

Andhra Pradesh High Court - Amravati

C. Joseph Raj vs Rev. Father Jacob Waircut, on 27 August, 2024

 APHC010279152003
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                       [3397]
                            (Special Original Jurisdiction)

            TUESDAY ,THE TWENTY SEVENTH DAY OF AUGUST
                 TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        FIRST APPEAL NO: 1010/2003

Between:

C. Joseph Raj and Others                                   ...APPELLANT(S)

                                    AND

Rev Father Jacob Waircut                                    ...RESPONDENT

Counsel for the Appellant(S):

     1. K SITA RAM

Counsel for the Respondent:

     1. J VENUGOPAL RAO

The Court made the following:

JUDGMENT:

1. As per the Registry endorsement, notice was sent to the sole

respondent and the same was returned with a postal endorsement as

"addressee deceased".

2. Today when the matter is taken up for hearing, learned counsel for the

appellant is present and represented that the appeal may be closed. The representation made by the learned counsel for the appellants is recorded.

Learned counsel for the respondent is present through virtual mode.

3. Considering the afore-said circumstances, the Appeal Suit is closed.

There shall be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.27.08.2024 CVD