Citation : 2024 Latest Caselaw 7743 AP
Judgement Date : 27 August, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Criminal Appeal Nos.66, 147, 157, 256 & 994 of 2017
PROCEEDING SHEET
Sl. Office DATE ORDER No Note
29. 27.08.2024 KSR, J & SRK, J
Heard Sri Challa Ajay Kumar, Dr. Challa
Srinivasa Rao and Sri Srinivasa Rao Narra, learned
counsels for the appellants and Sri M.Lakshmi
Narayana, learned Public Prosecutor representing
the State.
Judgment Reserved.
__________________ K.SURESH REDDY,J
_______________________ K. SREENIVASA REDDY,J
DNB
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